Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 466 in Bihar Education Code, 1961 466. Residence. - Every student should reside in the school hostel, permission to live outside may in exceptional cases be granted by the Principal on good and sufficient reasons.
