Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 111(5)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(5)(i) in Finance (No. 2) Act, 2014

(i)tariff items specified against S.No.81, means the 8th February, 2013 to 10th July, 2014 (both days inclusive); and