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State of Rajasthan - Section

Section 255 in Rajasthan Land Revenue (Land Records) Rules, 1957

255. Breakage of the Measure-glass.

- It is desirable that every rain-gauge station should be supplied by the local authority with an extra measure glass. When the measure glass in regular use is broken the spare measure glass should be at once brought into use, and another measure glass should at the same time be indented for in the manner prescribed in the paragraph below: