National Green Tribunal
News Item Titled "Kangra Families On ... vs Himachal Pradesh Disaster Management ... on 10 March, 2026
Item No. 21 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No. 399/2025
News Item titled "Kangra families on edge as 4-lane work threatens homes"
published in The Tribune on 27.07.2025
Versus
Himachal Pradesh Disaster Management Authority
& Ors. Respondent(s)
Date of hearing: 10.03.2026
CORAM: HON'BLE MR. JUSTICE PRAKASH SHRIVASTAVA, CHAIRPERSON
HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Respondents: Mr. Anil Jaryal, Advocate for R-1 and 3 (Through VC)
Mr. Abhay Gupta and Mr. Yugantar S. Chauhan, Advs. for R - 2.
Mr. Vaibhav Srivastava, AAG for R - 4 (Through VC)
ORDER
1. Replies on behalf of the respondents have been filed.
2. List for hearing on 24.03.2026.
Prakash Shrivastava, CP Dr. A. Senthil Vel, EM Dr. Afroz Ahmad, EM March 10, 2026 JG.
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