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[Cites 0, Cited by 0] [Section 67C] [Entire Act]

State of West Bengal - Subsection

Section 67C(3) in West Bengal Industrial Disputes Rules, 1958

(3)Confidential records, or private documents not taken back or returned, shall be destroyed by burning only in the presence of a responsible officer. All other records shall be destroyed by tearing. Such torn records may be sold in auction or disposed of in any manner thought fit by the head of the office.