Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(4) in National Law University Delhi Act, 2007

(4)The Finance Committee shall meet at least, thrice in every year. Three members of the Finance Committee shall form the quorum.