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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(6)(v) in Telangana Panchayat Raj Act, 2018

(v)be responsible for raising of nursery for the Gram Panchayat and growing of saplings strictly as per local needs and soil condition must be ensured. The size of the nursery shall be such as may be prescribed and preference shall be given to fruit bearing and useful plants such as drumstick, gooseberry, mango, tamarind, neem, lime, guava, etc.,