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Union of India - Section

Section 10 in The Recognition Of Zoo Rules, 2009

10. Standards and norms for recognition .-The Central Zoo Authority shall grant recognition to a zoo, with due regard to the interest of protection and conservation of wildlife, and on being satisfied that the standards and norms and other matters specified in the Schedule are met by such zoo:

Provided that the Central Zoo Authority may, if it considers appropriate, and for reason to be recorded in writing, grant recognition, with conditions, if any, to such zoo which have shown considerable improvement in the past and have the potential and resources to come up to the prescribed standards and norms within a reasonable time frame and are willing to do so. Such an action would lead to qualitative improvement in the zoos, and avoid logistic problems arising due to the closure of the zoos on the basis of their present status.