Section 34(5)(i) in The U.P. Land Revenue Act, 1901

[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(5)(i) in The U.P. Land Revenue Act, 1901

(i)a family settlement by which the holding or part of the holding recorded in tire record-of-rights in tire name of one or more members of that family is declared to belong to another or other members; or

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State of Uttar Pradesh - Subsection

Section 34(5)(i) in The U.P. Land Revenue Act, 1901