Supreme Court - Daily Orders
Continental Foundation Joint Venture vs Sjvn Ltd. on 31 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.17 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Arbitration (Civil) No.16/2018
CONTINENTAL FOUNDATION JOINT VENTURE Petitioner(s)
VERSUS
SJVN LTD. Respondent(s)
(With appln.(s) for exemption from filing original
arbitration/certified copy of the agreement)
WITH ARBIT. CASE (C) No.19/2018 (XVI-A)
Date : 31-08-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Vineet Dwivedi, Adv.
Ms. Abhilasha Singh, Adv.
Mr. M. R. Shamshad, AOR
For Respondent(s) Mr. Anil Nag, Adv.
Mr. Arun Singh, Adv.
Mr. Abhilash Nag, Adv.
Mr. Rajeev Kumar Bansal, AOR
Mr. Mool Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the request made in the letter circulated on behalf of the petitioner, list the matters after two weeks.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.08.31 17:50:22 IST Reason:(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar