Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 757 in Bihar Education Code, 1961 757. Maintenance of cumulative record. - The school should maintain a continuing comprehensive record about each pupil. Preferably, this record should cover a period of five years, four years of the Higher Secondary stage and one year preceding it.
