Delhi High Court - Orders
United India Insurance Co. Ltd vs Star Wire (India) Ltd on 21 February, 2022
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 25/2022 & I.A. 2878/2022.
UNITED INDIA INSURANCE CO. LTD. ..... Petitioner
Through: Mr. A.K.DE, Advocate.
versus
STAR WIRE (INDIA) LTD. ..... Respondent
Through:
ORDER
% 21.02.2022 [VIA VIDEO CONFERENCING]
1. Hon'ble Mr. Justice Sanjeev Narula is not holding Court today.
2. Re-notify on 25th February, 2022.
BY ORDER (COURT MASTER) FEBRUARY 21, 2022 as Signature Not Verified Digitally Signed By:AKANSHA SINGH Signing Date:21.02.2022 22:55:14