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Rajasthan High Court - Jodhpur

State Of Rajasthan vs Sharvan Kumar (2023/Rjjd/003097) on 1 February, 2023

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

[2023/RJJD/003097]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       AT JODHPUR


       S.B. Criminal Bail Cancellation Application No. 14/2023

State Of Rajasthan
                                                                   ----Petitioner
                                    Versus
Suresh Kumar
                                                                 ----Respondent
                              Connected With
1. S.B. Criminal Bail Cancellation Application No. 15/2023
2. S.B. Criminal Bail Cancellation Application No. 16/2023
3. S.B. Criminal Bail Cancellation Application No. 17/2023
4. S.B. Criminal Bail Cancellation Application No. 18/2023
5. S.B. Criminal Bail Cancellation Application No. 19/2023
6. S.B. Criminal Bail Cancellation Application No. 20/2023
7. S.B. Criminal Bail Cancellation Application No. 21/2023
8. S.B. Criminal Bail Cancellation Application No. 22/2023
9. S.B. Criminal Bail Cancellation Application No. 23/2023
10. S.B. Criminal Bail Cancellation Application No. 24/2023
11. S.B. Criminal Bail Cancellation Application No. 25/2023
12. S.B. Criminal Bail Cancellation Application No. 26/2023
13. S.B. Criminal Bail Cancellation Application No. 27/2023
14. S.B. Criminal Bail Cancellation Application No. 28/2023
15. S.B. Criminal Bail Cancellation Application No. 29/2023
16. S.B. Criminal Bail Cancellation Application No. 30/2023
17. S.B. Criminal Bail Cancellation Application No. 31/2023
18. S.B. Criminal Bail Cancellation Application No. 32/2023
19. S.B. Criminal Bail Cancellation Application No. 33/2023
20. S.B. Criminal Bail Cancellation Application No. 34/2023
21. S.B. Criminal Bail Cancellation Application No. 35/2023
22. S.B. Criminal Bail Cancellation Application No. 36/2023
23. S.B. Criminal Bail Cancellation Application No. 37/2023
24. S.B. Criminal Bail Cancellation Application No. 38/2023
25. S.B. Criminal Bail Cancellation Application No. 39/2023
26. S.B. Criminal Bail Cancellation Application No. 40/2023
27. S.B. Criminal Bail Cancellation Application No. 41/2023


                     (Downloaded on 01/02/2023 at 11:40:49 PM)
                                    [2023/RJJD/003097]                    (2 of 2)                   [CRLBC-14/2023]


                                   28. S.B. Criminal Bail Cancellation Application No. 42/2023
                                   29. S.B. Criminal Bail Cancellation Application No. 43/2023


                                   For Petitioner(s)         :     Mr. Anil Joshi GA cum AAG
                                   For Respondent(s)         :     ---



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order 01/02/2023 Issue notice, returnable within a period of two weeks.

(YOGENDRA KUMAR PUROHIT),J 125-154-nitin/-

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