Section 5(1)(B) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

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(B)The Government shall nominate the following members, namely:-

(i)one Chief Engineer of the Department of Public Works, Punjab;

(ii)two industrialists of repute;

(iii)one Principal from amongst the Principals of the Engineering Colleges in the State;

(iv)one Principal from amongst the Principals of the Government Polytechnics in the State;

(v)one Principal from amongst the Principals of private polytechnics in the State;

(vi)one Principal from amongst the Principals (Class I) of Industrial Training Institutes in the State;

(vii)One Vice-Chancellor, or his representative not below the rank of a Professor, of a University in the State; and

(viii)one eminent educationist or technologist or scientist.

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