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State of Rajasthan - Section

Section 33 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

33. Deputation of Employees to other organisations.

- An employee of the Corporation may be sent on deputation to any other Organisation with the prior approval of the Executive Committee. The deputation of such employees will be governed by the terms to be mutually agreed upon between the Corporation and the borrowing authority.