Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 29 November, 2023
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 51970 of 2023 (NIKKI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 29-11-2023 Parties through their respective counsel.
As prayed, list the case in the week commencing 04.12.2023.
(PRAMOD KUMAR AGRAWAL) JUDGE DPS Signature Not Verified Signed by: DHEERAJ PRATAP SINGH Signing time: 11/29/2023 5:37:01 PM