Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(b) in The Punjab Nurses Registration Act, 1932

(b)if he has, in the opinion of the Council without sufficient excuse, been absent from three consecutive meetings of the Council;