Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Arunachal Pradesh - Subsection Section 18(3) in Arunachal Pradesh Indian Medicine Council Act, 2013 (3)The State Government may in the similar manner mentioned in sub-section (1) and (2) establish Indian Medicine Medical colleges.
