Section 79 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
79. Protection of acts and orders.
- All acts and orders in good faith done and passed by the University or any of its authorities, bodies or officers shall be final and no suit shall be instituted against or damage or compensation claimed form, the University or its authorities, bodies or officers for anything purporting to be done in pursuance of this Act and the Statutes, Ordinances, Regulations and Rules framed thereunder.
