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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(1)Save as provided in sub-section (2) all moneys received by a Market Committee shall be paid into a fund to be called The Market Committee Fund" and all expenditure incurred by the Market Committee under or for the purposes of this Act shall be defrayed out of the said fund. Any surplus remaining with the Market Committee after such expenditure has been met, shall be invested in such manner as may be prescribed.