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[Cites 0, Cited by 0] [Section 345(3)] [Section 345] [Entire Act]

State of Punjab - Subsection

Section 345(3)(a) in The Punjab Municipal Act, 1999

(a)deposit any rubbish, filth and other polluted and obnoxious matter in any street or on the verandah of any building or on any unoccupied ground along the side of any street or on the banks of a water course; or