Delhi High Court - Orders
Cbre South Asia Pvt. Ltd vs Fiitjee on 30 January, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 34/2019
CBRE SOUTH ASIA PVT. LTD ..... Petitioner
Through Mr.Vaibhav Mishra, Advocate
versus
FIITJEE ..... Respondent
Through Mr.Sandeep Sharma, Mr.Karan Bahl,
Advocates
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 30.01.2019 List for hearing on 26th February, 2019. Both the parties are directed to file a brief note of submissions not exceeding two pages along with the copies of the relevant judgments at least three days before the next date of hearing.
J.R. MIDHA, J.
JANUARY 30, 2019 dk