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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(ii) in The Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981

(ii)Panchayat Development Allowance, which would have been payable to him for the whole of the said month of October 1980, but for such leave, absence or suspension, and