Section 6 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013
6. District Sports Council.
- Bihar State Sports Council shall constitute a District Sports Council for each revenue district comprising of not less than three and not more than seven members in the following manner -(a)District Magistrate - Chairman, Ex-Officio(b)Superintendent of Police - Member(c)District Level Sports Officer - Member Secretary(d)Two persons to be nominated by Bihar State Sports Council from amongst registered District Level Sports Association - Member(e)Two persons to be nominated by Bihar State Sports Council from amongst sports persons of the district - Member
