Himachal Pradesh High Court
Sangeeta Chaudhary vs State Of Hp & Another on 9 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
CWP No.786 of 2023
.
Decided on: 09.05.2023
______________________________________________________
Sangeeta Chaudhary
.....Petitioner
Versus
State of HP & another
...Respondents
_______________________________________________________
Coram
The Hon'ble Mr. Justice Vivek Singh Takur, Judge
The Hon'ble Mr. Justice Sushil Kukreja, Judge
1
Whether approved for reporting?
_____________________________________________________
For the petitioner: Mr. Vinod Chauhan, Advocate.
For the respondents: Mr. Anup Rattan, Advocate General with
Mr. R.P. Singh, Deputy Advocate
General.
Vivek Singh Thakur, Judge (Oral)
Learned Deputy Advocate General has placed on record instructions dated 03.05.2023, whereby it has been informed that in terms of order passed by this Court, petitioner now stands adjusted at GSSS Bholiyan, District Sirmour against vacancy, 1 Whether reporters of Local Papers may be allowed to see the judgment?
::: Downloaded on - 09/05/2023 20:53:50 :::CIS -2-caused due to retirement. Copy of order dated 29.04.2023, issued in this regard, is also placed on record.
.
2. In view of above, nothing survives to be adjudicated.
Accordingly, petition is disposed of being infructuous.
Pending miscellaneous applications, if any, shall also stand disposed of.
( Vivek Singh Thakur )
Judge
r ( Sushil Kukreja )
May 09, 2023 Judge
(VH)
::: Downloaded on - 09/05/2023 20:53:50 :::CIS