Section 105(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)Any person w ho contravenes the provisions of sub-section (1) shall on conviction, be punished with fine which may extend to two hundred fifty rupees and if he is an officer or servant of a Panchayat, he shall also be liable lo be removed from service.