Bombay High Court
Sikkim Ferro Alloys Ltd vs I. B. Commercial Pvt Ltd on 18 January, 2022
Author: B.P.Colabawalla
Bench: B.P.Colabawalla
GANESH 9-IA-754-2019.doc
SUBHASH
LOKHANDE
Digitally signed by
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
GANESH SUBHASH
LOKHANDE
Date: 2022.01.18
15:38:38 +0530
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 754 OF 2019
IN
COMMERCIAL EXECUTION APPLICATION (L) NO. 600 OF 2019
Sikkim Ferro Alloys Ltd. .. Applicant
IN THE MATTER BETWEEN:
Sikkim Ferro Alloys Ltd. .. Plaintiff/
Decree Holder
Vs.
I. B. Commercial Pvt. Ltd. .. Judgment
Debtor/Defendants
None for the Applicant.
Mr.Bharat Vaishnava a/w. S. A. Bhagwat i/b. Bharat Vaishnava & Co.
for the Judgment Debtor.
CORAM :- B.P.COLABAWALLA, J.
DATE :- 18th JANUARY, 2022.
(THROUGH VIDEO CONFERENCING)
P. C.:
1. Today, when the matter is called out, none appears on behalf of the Applicant/Judgment Creditor. Mr. Vaishnava, the learned counsel appearing on behalf of the Judgment Debtor has requested for Ganesh Lokhande 1/2 9-IA-754-2019.doc the matter to be kept after period of three weeks.
2. In these circumstances, stand over to 8th February, 2022.
3. All parties to act on an authenticated copy of this order digitally signed by the Personal Assistant /Private Secretary/Associate of this Court.
(B. P. COLABAWALLA, J.) Ganesh Lokhande 2/2