Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 135 in The Jammu and Kashmir Panchayati Raj Rules, 1996

135. Credit and disbursement of fees.

- All the fees chargeable under these rules shall be paid in cash to the Adalati Assistant who shall forthwith give a receipt under his signature for each fee received.