Bombay High Court
Sohek @Chuha Nijam Solankar vs Superintendent Of Sangli Dist. Jail And ... on 12 September, 2018
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3396 OF 2018
Sohek @chuha Nijam Solankar ....Petitioner
V/S
Superintendent Of Sangli Dist. Jail And Anr. ....Respondent
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 12th September, 2018 P.C. :
Due to paucity of time the matter is adjourned for 17/10/2018. Ad-interim relief if any to continue till then.
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