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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(5) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(5)A member may resign his membership of the Committee by writing under his hand addressed to the President of the Committee and the vacancy shall be filled in the same manner as provided in sub-section (2) of section 5.