Section 11(1)(b) in The Prevention Of Cruelty To Animals Act, 1960

[Cites 0, Cited by 17] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(b) in The Prevention Of Cruelty To Animals Act, 1960

(b)employs in any work or labour or for any purpose any animal which, by reason of its age or any disease, infirmity, wound, sore or other cause, is unfit to be so employed or, being the owner, permits any such unfit animal to be so employed; or

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Union of India - Subsection

Section 11(1)(b) in The Prevention Of Cruelty To Animals Act, 1960