Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Andhra Pradesh - Section

Section 28D in Andhra Pradesh Forest Act, 1967

28D. Power to Prohibit or Regulate Certain Acts.

- If, in the opinion of the Government, it is necessary for the preservation of a forest, or forests they may, by notification in the Andhra Pradesh Gazette.
(i)prohibit or regulate the doing of any act likely to be detrimental to the preservation of such forest or forests;
(ii)regulate the exercise of customary or prescriptive rights in such forest or forests.