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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(7)(iii) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(iii)The provision of Section 6 of the Indian Limitation Act, 1877, shall apply to applications under clause (ii).