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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(1)(b) in Arunachal Pradesh Indian Medicine Council Act, 2013

(b)The Director of Health Services, Government of Arunachal Pradesh shall be the President and DDDHS (AYUSH) nominated by the Government shall be the Vice- President of the first State Council ;