Delhi High Court - Orders
Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 28 March, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 137/2018, I.A. 4435/2018, I.A. 4442/2018, I.A. 12618/2018,
I.A. 12693/2018, I.A. 613/2019, I.A. 817/2019, I.A. 13784/2019,
I.A. 13785/2019, I.A. 16435/2019
SH. SUNITA KUMARI & ORS
..... Plaintiff
Through: Appearance not given.
versus
M/S SWO- INDIA LTD. & ORS
..... Defendant
Through: Mr. Satyava nKudalwal and Mr.
Rishabh Sharma, Advocates for D-1,
3, 5, 6 and 7.
Mr. Rakesh Dahiya, Advocate for D-
4, D-8, D-9.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 28.03.2024
1. The Hon'ble Judge is not holding the Court today.
2. Re-notify on 12.11.2024.
BY ORDER COURT MASTER MARCH 28, 2024/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2024 at 01:09:18