Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Sh. Sunita Kumari & Ors vs M/S Swo- India Ltd. & Ors on 28 March, 2024

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~12
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 137/2018, I.A. 4435/2018, I.A. 4442/2018, I.A. 12618/2018,
                                                I.A. 12693/2018, I.A. 613/2019, I.A. 817/2019, I.A. 13784/2019,
                                                I.A. 13785/2019, I.A. 16435/2019
                                                SH. SUNITA KUMARI & ORS
                                                                                                                                      ..... Plaintiff
                                                              Through: Appearance not given.
                                                              versus
                                                M/S SWO- INDIA LTD. & ORS
                                                                                                                                   ..... Defendant
                                                                                      Through:                Mr. Satyava nKudalwal and Mr.
                                                                                                              Rishabh Sharma, Advocates for D-1,
                                                                                                              3, 5, 6 and 7.
                                                                                                              Mr. Rakesh Dahiya, Advocate for D-
                                                                                                              4, D-8, D-9.

                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                 ORDER

% 28.03.2024

1. The Hon'ble Judge is not holding the Court today.

2. Re-notify on 12.11.2024.

BY ORDER COURT MASTER MARCH 28, 2024/va This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/04/2024 at 01:09:18