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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Odisha - Subsection

Section 112(4) in The Orissa Co-operative Societies Act, 1962

(4)An application under Sub-Section (1) shall be made within ninety days from the date of the decision or order sought to be revised.] [Substituted by Orissa Act 19 of 1983 Section 24 (b)-See Orissa Gazette Extraordinary dated 11.10.1983.]