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[Cites 0, Cited by 3] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(3) in The Assam Agricultural Produce Market Act, 1972

(3)The State Government may, by notification for sufficient cause to be stated therein, direct from time to time that the term of office of the members of a market committee be extended by such period not exceeding one year as may be specified in the notification.