Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Assam - Subsection Section 5(5) in The Assam Agricultural Produce Market Act, 1972 (5)Subject to the provisions of Section 4, the State Government may, at any time by notification in the official Gazette, withdraw any notification issued under sub-section (1).
