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[Cites 0, Cited by 0] [Section 127D(2)] [Section 127D] [Entire Act]

State of Assam - Subsection

Section 127D(2)(a) in Assam Panchayat Act, 1994

(a)unless a dec1aratiorl as to the identity of the publisher thereof, signed by him and" attested by two person to whom he is personally known, is delivered by him to the printer in duplicate; and