Section 11(2) in The National Welfare board for Seafarers Rules, 1963
(2)The duties of the Secretary shall be :(a)to convene, under the directions of the Chairman meetings of the Board or of any Committee of the Board;(b)to maintain the Minute Book and the register of members;(c)to assist the Chairman in the discharge of his functions; and(d)to undertake such other duties may from time to time be entrusted to him by the Board.
