Himachal Pradesh High Court
Kewal Krishan vs . Himachal Pradesh Road on 7 July, 2022
Bench: Sabina, Satyen Vaidya
.
Kewal Krishan Vs. Himachal Pradesh Road Transport Corporation & Ors.
CWP No.1295 of 2020 07.07.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents seeks time to file reply.
List again on 21.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 7th July, 2022 (sushma) ::: Downloaded on - 07/07/2022 20:07:07 :::CIS