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Himachal Pradesh High Court

Kewal Krishan vs . Himachal Pradesh Road on 7 July, 2022

Bench: Sabina, Satyen Vaidya

.

Kewal Krishan Vs. Himachal Pradesh Road Transport Corporation & Ors.

CWP No.1295 of 2020 07.07.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the respondents seeks time to file reply.

List again on 21.11.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 7th July, 2022 (sushma) ::: Downloaded on - 07/07/2022 20:07:07 :::CIS