Madhya Pradesh High Court
Jeetu Kushwah vs The State Of Madhya Pradesh on 13 October, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 48537 of 2022 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH) Dated : 13-10-2022 Parties through their respective counsel.
Case diary is not available. For want of case diary, list the case immediately after Diwali Vacation, 2022.
(ROHIT ARYA) JUDGE (Dubey) Digitally signed by SUNEEL DUBEY SUNEE DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, L st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b2 9b00a11fc66a5e160f585aa7a9242 5f380d476b32818, pseudonym=046B231C591E29491 DUBEY F36ABD156EBF3A713937186, serialNumber=4009CAE962958E0 19ADDF04E87EFD5C07FA5D0C38 532D550F61B55401A275B8C, cn=SUNEEL DUBEY Date: 2022.10.13 18:29:22 -07'00'