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Gujarat High Court

Ravindrapuri Manipuri Goswami vs State Of Gujarat on 10 January, 2014

Author: K.M.Thaker

Bench: K.M.Thaker

         R/CR.MA/453/2014                              ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

 CRIMINAL MISC.APPLICATION (FOR MODIFICATION OF ORDERS) NO.
                              453 of 2014

                                   In
           CRIMINAL MISC.APPLICATION NO. 14919 of 2011

================================================================
           RAVINDRAPURI MANIPURI GOSWAMI....Applicant(s)
                            Versus
                STATE OF GUJARAT....Respondent(s)
================================================================
Appearance:
MRPPMAJMUDAR, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 1
================================================================

         CORAM: HONOURABLE MR.JUSTICE K.M.THAKER

                            Date : 10/01/2014


                             ORAL ORDER

Rule returnable on 20th January, 2014.

(K.M.THAKER, J.) bina Page 1 of 1