Gujarat High Court
Ravindrapuri Manipuri Goswami vs State Of Gujarat on 10 January, 2014
Author: K.M.Thaker
Bench: K.M.Thaker
R/CR.MA/453/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR MODIFICATION OF ORDERS) NO.
453 of 2014
In
CRIMINAL MISC.APPLICATION NO. 14919 of 2011
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RAVINDRAPURI MANIPURI GOSWAMI....Applicant(s)
Versus
STATE OF GUJARAT....Respondent(s)
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Appearance:
MRPPMAJMUDAR, ADVOCATE for the Applicant(s) No. 1
PUBLIC PROSECUTOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
Date : 10/01/2014
ORAL ORDER
Rule returnable on 20th January, 2014.
(K.M.THAKER, J.) bina Page 1 of 1