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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(3) in The Goa, Daman and Diu School Education Rules, 1986

(3)Expulsion shall debar a student from being re-admitted to the school from where he is expelled, but shall not preclude his admission with the previous sanction of the Director to any other school.