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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(d) in Tamil Nadu Educational Rules

(d)No text-books (other than books for religious instruction) not authorised by the Government shall be used in any recognised schools. The Government reserves to themselves the right to forbid or to prescribe the use of any text-book or text books in the recognised schools.