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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(1) in Patent Rules, 2003

(1)Upon the [grant] [ Substituted by S.O. 657(E), dated 5.5.2006, for " sealing" (w.e.f. 5.5.2006).] of a patent, the Controller shall enter in the register of patents at each appropriate office, the name, address and nationality of the grantee as the patentee thereof, the title of the invention (including the categories to which the invention relates), the date of the patent and the date of [grant] [ Substituted by S.O. 657(E), dated 5.5.2006, for " sealing" (w.e.f. 5.5.2006).] thereof together with the address for service of the patentee.