Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in The Anti-Hijacking Rules, 2017 (3)They extend to the whole of India and apply (unless the contrary intention appears),-(a)to persons on aircraft registered in India wherever they may be;(b)to persons on all aircrafts which are in or over India for the time being.
