Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 458] [Entire Act] State of Gujarat - Subsection Section 458(15) in The Gujarat Provincial Municipal Corporations Act, 1949 (15)prescribing the form of the completion certificate required under section 263 and the manner in which and the person by whom it shall be signed and subscribed;