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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Maharashtra - Subsection

Section 122(ii) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(ii)The Berar Agricultural Produce Market Rules, published in Government of Central Provinces, Agricultural Department, Notification No. 1662-848-X of 1941, dated the 25th July, 1942.