Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(ii) in The Metro Railways (Construction Of Works) Act, 1978 (ii)sufficient opportunity shall in every instance be given to enable women, if any, to withdraw from such land, building, street, road or passage;
